Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(3)For promotion from one cadre to another of the service, an officers shall be eligible, if:-
(a)he has rendered minimum continuous service, on the 1st January of the year of promotion :-
In Cadre of For a period of For the purposes of his promotion to the cadre of
(1) (2) (3)
(i) Assistant Engineer 5 years Assistant Executive Engineer.
(ii) Assistant Executive Engineer 5 years Executive Engineer
(b)he has successfully undergone the training and has passed the departmental examination as may be laid down by the Government from time to time.