Section 19 in Chandigarh Panchayat Election Rules, 1994
19. Admission to the Polling Station.
- The Presiding Officer shall regulate the number of electors to be admitted at any one time inside the Polling Station and may exclude therefrom all persons other than -(a)Polling Officer;(b)Public Servants on duty in connection with the Election;(c)Persons authorised by Election Commission; in writing;(d)Candidates, their election agents or their polling agents on production of Identity Card;(e)The child in arms accompanying an elector;(f)A person accompanying a blind, old or an infirm elector who cannot move without help; and(g)Such other persons as the Returning Officer or Presiding Officer may allow.
