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State of Odisha - Section

Section 71 in The Board's Excise Rules, 1965

71. Special issue of spirit.

- Special issue of spirit on non-working days shall be made only under written orders of the Superintendent [or Corporation Officer] [Substituted vide O.G.E.No. 1720 dated 7.12.2006.] passed on the application of any retail vendor for this purpose and on payment of a fee of rupees two by such vendor.