Section 33(2) in Shri Govind Guru University Act, 2015
(2)Subject to the provisions of sub-section (3), each Board of Studies shall consist of,-(i)not more than one Head of the University Department, if any, in the subject;(ii)not more than three Heads of the Departments, in the special subjects taught at degree level in the affiliated colleges and recognised institutions;(iii)not more than three experts in the subject co-opted by the members of the Board of Studies, with the prior approval of the Vice-Chancellor.
