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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(56) in The Chhattisgarh Municipal Corporation Act, 1956

(56)"street line" means a line dividing the land comprised in and forming part of a street from the adjoining land;(56-a) "lax" includes any toll, cess, fee or other impost levied or leviable under this Act;