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Calcutta High Court

Malvika Foundation And Ors vs Eiilm Foundation And Ors on 8 August, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-23

                                       ORDER SHEET

                                     GA 1669 OF 2019
                                           WITH
                                      CS 251 OF 2013

                              IN THE HIGH COURT AT CALCUTTA

                           Ordinary Original Civil Jurisdiction

                                      ORIGINAL SIDE



                               MALVIKA FOUNDATION AND ORS.
                                          Versus
                                EIILM FOUNDATION AND ORS.
                                            .........

BEFORE:

The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY Date : 8th August, 2019.
Mr. D. Dutta, Mr. G. P. Shaw, advs...for petitioner. The Court : Considering the averments made in the application, there shall be an order in terms of prayers (a), (b) and (c) of the Master's Summons dated July 15, 2019.
The amendment of the plaint shall be carried out by the department within three weeks from the date of communication of this order.
With the above direction, the application, GA No.1669 of 2019 stands disposed of.
(ASHIS KUMAR CHAKRABORTY, J.) pkd.