Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 8 August, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-23
ORDER SHEET
GA 1669 OF 2019
WITH
CS 251 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS.
Versus
EIILM FOUNDATION AND ORS.
.........
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY Date : 8th August, 2019.
Mr. D. Dutta, Mr. G. P. Shaw, advs...for petitioner. The Court : Considering the averments made in the application, there shall be an order in terms of prayers (a), (b) and (c) of the Master's Summons dated July 15, 2019.
The amendment of the plaint shall be carried out by the department within three weeks from the date of communication of this order.
With the above direction, the application, GA No.1669 of 2019 stands disposed of.
(ASHIS KUMAR CHAKRABORTY, J.) pkd.