Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(c) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

(c)a monthly return in Form IV in respect of all the stage carriages held under a permit.