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Delhi High Court - Orders

Lalit Kumar Jain vs Union Of India Ministry Of Law And ... on 10 November, 2020

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rajnish Bhatnagar

                                $~7 to 22
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     W.P.(C) 4849/2020 and CM No. 17492/2020
                                      LALIT KUMAR JAIN                               ..... Petitioner
                                                       versus

                                      UNION OF INDIA MINISTRY OF
                                      LAW AND JUSTICE & ORS.                         ..... Respondents

                                +     W.P.(C) 5712/2020 and CM Nos. 20648/2020, 23898/2020 &
                                      25080/2020
                                      ANIL DHIRAJLAL AMBANI                       ..... Petitioner

                                                       versus

                                      STATE BANK OF INDIA & ORS.                     ..... Respondents

                                +     W.P.(C) 5881/2020 and CM No. 21259/2020
                                      BALA CHHABRA & ORS.                               ..... Petitioners
                                                       versus

                                      UNION OF INDIA & ORS.                          ..... Respondents

                                +     W.P.(C) 5912/2020 and CM No. 21385/2020
                                      ATUL PUNJ                                           ..... Petitioner
                                                       versus

                                      UNION OF INDIA & ORS.                          ..... Respondents

                                +     W.P.(C) 5918/2020 and CM Nos. 21401/2020 & 25692/2020
                                      YOGESH MEHRA                                ..... Petitioner
                                                       versus

                                      UNION OF INDIA & ORS.                          ..... Respondents


Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:11.11.2020 18:24
                                 +   W.P.(C) 5942/2020 and CM Nos. 21468/2020 & 25685/220
                                    AJAY MEHRA                                  ..... Petitioner
                                                     versus

                                    UNION OF INDIA & ORS.                          ..... Respondents
                                +   W.P.(C) 6169/2020 and CM Nos. 22094/2020 & 25079/2020
                                    ATUL PUNJ                                   ..... Petitioner
                                                     versus

                                    UNION OF INDIA & ORS.                          ..... Respondents
                                +   W.P.(C) 6209/2020 and CM No. 22244/2020
                                    RM GARG                                        ..... Petitioner
                                                     versus

                                    UNION OF INDIA & ORS.                          ..... Respondents
                                +   W.P.(C) 6745/2020 and CM No. 23432/2020
                                    SANJAY SINGHAL                                 ..... Petitioner
                                                     versus

                                    UNION OF INDIA & ORS.                          ..... Respondents
                                +   W.P.(C) 6746/2020 and CM No. 23436/2020
                                    AARTI SINGAL,                                  ..... Petitioner
                                                     versus

                                    UNION OF INDIA & ORS.                          ..... Respondents
                                +   W.P.(C) 7010/2020 and CM APPL. 23911/2020, 24778/2020
                                    BHAVNA LATHER                              ..... Petitioner
                                                     versus

                                    INTEC CAPITAL LTD & ORS.                       ..... Respondents




Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:11.11.2020 18:24
                                 +     W.P.(C) 7011/2020 and CM APPL. 23914/2020, 24766/2020
                                      JOGINDER SINGH LATHER                      ..... Petitioner
                                                        versus

                                      INTEC CAPITAL LTD & ORS.                       ..... Respondents
                                +     W.P.(C) 7012/2020 and CM APPL. 23917/2020 and 24768/2020
                                      BIMLA LATHER                               ..... Petitioner

                                                        versus

                                      INTEC CAPITAL LTD & ORS.                       ..... Respondents
                                +     W.P.(C) 7018/2020 and CM APPL. 24767/2020
                                      CHITRESH LATHER                           ..... Petitioner
                                                        versus

                                      INTEC CAPITAL LTD & ORS.                       ..... Respondents
                                +     W.P.(C) 7189/2020 and CM Nos. 24307-08/2020
                                      ANIL NANDA                                  ..... Petitioner
                                                        versus

                                      UNION OF INDIA & ORS.                          ..... Respondents
                                +     W.P.(C) 8537/2020 and CM Nos. 27521-22/2020
                                      VERINDER KUMAR CHHABRA & ORS.               ..... Petitioners
                                                        versus

                                      UNION BANK OF INDIA, THROUGH
                                      ASSISTANT GENERAL MANAGER, STRESSED
                                      ASSET MANAGEMENT VERTICAL & ORS. ..... Respondents
                                Through:
                                Counsels for the petitioners:

                                Ms. Maneesha Dhir and Ms. Varsha Banerjee, Advocates in W.P.(C) Nos.
                                5918/2020 and 5942/2020.



Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:11.11.2020 18:24
                                 Mr. Rohit Sharma, Advocate in W.P.(C) No. 4849/2020.
                                Mr. Rohit Sharma and Mr. Rounak Nayak, Advocates in W.P.(C) No.
                                4849/2020.

                                Mr. Mahesh Agarwal ad Mr. Rishi Agarwala, Advocates in W.P.(C) Nos.
                                6745/2020 and 6746/2020.

                                Mr. Rahul Sharma and Ms. Abhilasha Shrawat, Advocates in W.P.(C) Nos.
                                5918/2020 and 5942/2020.

                                Mr. Manish Paliwal and Mr. Vikas Kumar, Advocates in W.P.(C) No.
                                6209/2020.

                                Counsels for the respondents:

                                Mr. Jibran Tak and Mr. Rishu Aggarwal, Advocates for R-5 in W.P.(C) No.
                                4849/2020 and for R1 in W.P.(C) Nos. 7010-12/2020 and 7-18/2020.

                                Mr. Bharti Raju, CGSC with Mr. Jitender Kumar Tripathi, for R-2 and 3 in
                                W.P.(C) No. 7018/2020.

                                Mr. Asheesh Jain, CGSC with Mr. Amrit Singh, Advocate for R-1 and 2 in
                                W.P.(C) No. 6746/2020.

                                Mr. Vikas Mehta and Mr. Apporv Khator, Advocates for R-Insolvency and
                                Bankruptcy Board of India.

                                Mr. Anirudh Wadhwa and Mr. Kartikeya Asthana, Advocates for R-Apogee
                                Enterprises Pvt. Ltd. in W.P.(C) No. 7189/2020.

                                Mr. Rajiv Kapur and Mr. Akshit Kapur, Advocates for SBI in W.P.(C) Nos.
                                5942/2020, 5912/2020.

                                Mr. Rajesh Manchanda, SPP for NCB in W.P.(C) No. 5942/2020.

                                Mr. Chetan Sharma, ASG with Mr. Akshay Makhija, Mr. Amit Mahajan,
                                CGSC with Mr. Amit Gupta and Mr. Sahaj Garg, Advocates for R-UOI.




Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:11.11.2020 18:24
                                 Mr. O.P. Gaggar, Advocate for Union Bank of India in W.P.(C) No.
                                8537/2020.

                                Mr. Vinam Gupta, Advocate for R-3 in W.P(C) No. 6169/2020.

                                Ms. Srishti Gupta, Advocate for R-6 in W.P.(C) No. 6209/2020.

                                Mr. Ateev Mathur and Mr. Amol Sharma, Advocate for RBL Bank in
                                W.P.(C) No. 6169/2020.

                                Mr. Gaurang Kanth, CGSC with Ms. Biji Rajesh, Advocate for UOI.

                                Mr. R.M. Tripathi, Advocate for UOI in W.P.(C) No. 5942/2020.

                                Mr. Vikas Mahajan, Advocate with Mr. Rishesh, GP, in W.P.(C) No.
                                5942/2020

                                CORAM:
                                HON'BLE MR. JUSTICE VIPIN SANGHI
                                HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

                                                                ORDER

% 10.11.2020 The order passed by the Supreme Court in a batch of transfer petitions dated 29.10.2020 has been placed on record.

We have perused the same. From the said order it is clear to us that the Supreme Court has intended to transfer to itself all such petitions wherein there is a challenge raised to the validity of Notification dated 15.11.2019 under the IBC in relation to personal guarantors.

Learned counsels submit that in respect of some of the matters transfer orders have not yet been passed. However, it is also not disputed that transfer petitions in respect of even those of the matters which have been filed after the aforesaid order of the Supreme Court, have been Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:11.11.2020 18:24 preferred or, are in the process of being preferred. The intent of the order passed by the Supreme Court is very clear which is to transfer all such matters to itself from all High Courts.

In that view of the matter, we are not inclined to hear any of these petitions till further orders from the Supreme Court.

The petitions are accordingly adjourned sine die with liberty to the parties to move to this Court as and when occasion arises. Registry shall transfer forthwith the records of the petitions to the Supreme Court where requisitions have been received.

W.P.(C) Nos. 7010-12/2020 and 7018/2020 need not be listed on any further dates given in the matter.

VIPIN SANGHI, J RAJNISH BHATNAGAR, J NOVEMBER 10, 2020 ak Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:11.11.2020 18:24