Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 118 in Finance (No. 2) Act, 2014

118. Amendment of Act 18 of 2005.

- In the Finance Act, 2005, -
(a)in section 85, in the marginal heading, for the brackets and words "(pan masala and certain tobacco products)'', the words "on certain goods" shall be substituted;
(b)the Seventh Schedule shall be amended in the manner specified in the Ninth Schedule.