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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(iii) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(iii)'Compounded cattle feed' means a scientifically balanced mixture of cattle feed ingredients which contain all the nutrients derived from grains, seeds, by-products of grains, oil cakes and meals, tubers and roots, animal products and other agro-industrial by-products which are not harmful for animal feeding which may be in the form of meal, cubes or pellets or mesh: