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Delhi High Court - Orders

Adigear International & Ors vs Punjab National Bank & Anr on 9 February, 2026

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~1
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 993/2026, CM APPL. 4813/2026 & CM APPL. 4815/2026
                                    ADIGEAR INTERNATIONAL & ORS.                                                    .....Petitioners
                                                                  Through:            Mr. JP Sengh, Senior Advocate with
                                                                                      Mr. Hrishikesh Baruah and Mr.
                                                                                      Shubham Agarwal, Advs.

                                                                  versus

                                    PUNJAB NATIONAL BANK & ANR.           .....Respondents
                                                 Through: Mr. Santosh Kumar Rout, Adv. with
                                                          Mr. Siddhant Sharma, Law Officer
                                                          for R-1

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER

% 09.02.2026 At request of Mr. Rout, learned counsel for the respondent No. 1, list on 10.02.2026.

JASMEET SINGH, J FEBRUARY 9, 2026/JYH This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/02/2026 at 20:35:38