Delhi High Court - Orders
Adigear International & Ors vs Punjab National Bank & Anr on 9 February, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 993/2026, CM APPL. 4813/2026 & CM APPL. 4815/2026
ADIGEAR INTERNATIONAL & ORS. .....Petitioners
Through: Mr. JP Sengh, Senior Advocate with
Mr. Hrishikesh Baruah and Mr.
Shubham Agarwal, Advs.
versus
PUNJAB NATIONAL BANK & ANR. .....Respondents
Through: Mr. Santosh Kumar Rout, Adv. with
Mr. Siddhant Sharma, Law Officer
for R-1
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 09.02.2026 At request of Mr. Rout, learned counsel for the respondent No. 1, list on 10.02.2026.
JASMEET SINGH, J FEBRUARY 9, 2026/JYH This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/02/2026 at 20:35:38