Section 3(2)(d) in The Maharashtra State Commission for Backward Classes Act, 2005

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State of Maharashtra - Subsection

Section 3(2)(d) in The Maharashtra State Commission for Backward Classes Act, 2005

(d)a Member-Secretary, who is or has been an officer of the State Government not below the rank of the Joint Director in the Social Justice Department:

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State of Maharashtra - Subsection

Section 3(2)(d) in The Maharashtra State Commission for Backward Classes Act, 2005