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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(d) in The Orissa Cement Control Order, 1973

(d)search, seize and remove the stocks of cement and the animals, vehicles, vessels or other conveyances used in carrying the said cement in contravention of the provisions of this Order or of the conditions of the licence issued thereunder and thereafter take or authorise the taking of all measures necessary for securing the production of stocks of cement and the animals, vehicles or other conveyances so seized in a Court and for their safe custody pending such production.