Section 2(h) in The Rajasthan Subordinate Accounts Service Rules, 1963
(h)"Government and State" means respectively the Government of Rajasthan and the State of Rajasthan;(hh)"Junior Accountant" means the holder of the post of Junior Accountant recruited under proviso (ii) of rule 6 or in accordance with the manner stated against serial No. 3 of Schedule;
