Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 287] [Entire Act] State of Assam - Subsection Section 287(2) in Assam Municipal Act, 1956 (2)When any meter attached to the communication pipe of any premises is out of order or under repair the Board shall forthwith replace it by another meter.
