Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 29 October, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021and I.A. 16521/2021, I.A. 16522/2021, I.A.
35677/2024 and I.A. 40708/2024
LG POLYMERS INDIA PRIVATE LIMITED .....Plaintiff
Through: Mr. Neil Hildreth and Mr. Kshitiz
Arya, Advs.
versus
S.J. POLYMERS & ANR. .....Defendant
Through: Mr. Amit Kr. Singh and Mr. Varun
Maheshwari, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.10.2025
1. Learned counsel for the plaintiff prays for liberty to withdraw the instant civil suit without prejudice to the rights and contentions.
2. The liberty, as prayed, is granted. The suit, along with pending applications, stands dismissed as withdrawn.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 29, 2025 aks/amg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:24:10