Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Seema Pathania vs . State Of H.P. & Others on 26 April, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Seema Pathania vs. State of H.P. & others CWP No.3387 of 2024 26.04.2024 Present: Mr. Adarsh Sharma, Advocate, for the petitioner.

Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents­State.

CWP No.3387 of 2024 Notice. Mr. Pushpinder Jaswal, Additional Advocate General, accepts notice on behalf of the respondents­State. As prayed for, reply be filed by the next date of hearing. List on 13.06.2024.

CMP No.5506 of 2024 This application is dismissed as not pressed at this stage.

(Ajay Mohan Goel) Judge April 26, 2024 (Rishi) ::: Downloaded on - 26/04/2024 20:38:22 :::CIS