Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Entire Act] Union of India - Section Section 192 in The Army Act, 1950 192. Power to make regulations. The Central Government may make regulations for all or any of the purposes of this Act other than those specified in section 191.
