Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1)(b) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(b)for purchasing a house site or repaying any outstanding amount on account of loan expressly taken for this purpose;