Section 19(1) in The Rajasthan Self-Financed Private Universities Ordinance, 2004
(1)The Governing Body of the University shall consist of the following, namely:-(a)the Chancellor,(b)the Vice-Chancellor,(c)five persons nominated by the sponsoring body out of whom two shall be eminent educationist;(d)one expert of management or information technology from outside the University, nominated by the Chancellor; and(e)one expert of finance, nominated by the Chancellor.
