Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 25 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

25. [ Loads. [Substituted by Haryana Government Gazette Part III dated 3.9.2003 published on 9.9.2003 at Page 126.]

- In addition to the dead load, the building shall be designed for live loads including wind pressure and seismic load as per I.S. 800, the National Building Code and other relevant I.S. Codes for structures resistant to earthquakes and other natural hazards with their latest amendments.]