Allahabad High Court
M/S Ajay Construction And Another vs Union Of India And 5 Others on 28 January, 2023
Bench: Surya Prakash Kesarwani, Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 12484 of 2022 Petitioner :- M/S Ajay Construction And Another Respondent :- Union Of India And 5 Others Counsel for Petitioner :- Ajay Kumar Sharma Counsel for Respondent :- A.S.G.I.,Vivek Kumar Singh Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Jayant Banerji,J.
Learned counsel for the petitioners states that petitioners want to withdraw the writ petition and, therefore, it may be dismissed as withdrawn.
Writ petition is dismissed as withdrawn.
Withdrawal application No.6 of 2023 stands disposed of.
Order Date :- 28.1.2023 NLY