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Allahabad High Court

M/S Ajay Construction And Another vs Union Of India And 5 Others on 28 January, 2023

Bench: Surya Prakash Kesarwani, Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 12484 of 2022
 

 
Petitioner :- M/S Ajay Construction And Another
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Ajay Kumar Sharma
 
Counsel for Respondent :- A.S.G.I.,Vivek Kumar Singh
 

 
Hon'ble Surya Prakash Kesarwani,J.
 

Hon'ble Jayant Banerji,J.

Learned counsel for the petitioners states that petitioners want to withdraw the writ petition and, therefore, it may be dismissed as withdrawn.

Writ petition is dismissed as withdrawn.

Withdrawal application No.6 of 2023 stands disposed of.

Order Date :- 28.1.2023 NLY