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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 20 in National Charter For Children, 2003

20. Care, protection, welfare of children of marginalized and disadvantaged communities.-

The State and community shall provide care, protect and ensure the welfare of children from marginalized and disadvantaged communities, support them in preserving their identity, and encourage them to adopt practices that promote their best interest.