Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62BH] [Entire Act] State of Jharkhand - Subsection Section 62BH(1) in Bihar Factories Rules, 1950 (1)Occupier of every factory, except as provided for in sub-rule (2), shall prepare a written report of his policy in respect of health and safety of workers at work.
