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State of Andhra Pradesh - Section

Section 73 in Hyderabad City Police Act, 1348F

73. Committing nuisance in or near public place

Whoever in or near any street or public place or public passage-
(a)commits nuisance by easing himself, or
(b)having the care and custody of any child under (7) years of age suffers such child to commit a nuisance as aforesaid, shall be punished with fine which may extend to fifty rupees.