Kerala High Court
Kunjamma John vs Mini K. Thomas on 26 February, 2018
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
MONDAY, THE 26TH DAY OF FEBRUARY 2018 / 7TH PHALGUNA, 1939
OP(C).No. 750 of 2016
OS.NO. 140/2011 OF SUB COURT, THIRUVALLA
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PETITIONER/PETITIONER/FIRST PLAINTIFF:
KUNJAMMA JOHN, AGED 78 YEARS,
W/O.LATE K.K.JOHN,
RESIDING AT KADUVETTOOR KOCHUZHATHIL
PUTHENPURACKAL HOUSE, VENNIKULAM P.O,
PURAMATTOM VILLAGE, MALLAPALLY TALUK,
PATHANAMTHITTA DISTRICT
BY ADVS.SRI.K.N.RADHAKRISHNAN(THIRUVALLA)
SRI.CIRIL.T.EAPEN
RESPONDENT(S)/COUNTER PETITIONERS/DEFENDANTS/AND SECOND DEFENDANT:
1. MINI K. THOMAS, AGED 44 YEARS,
D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544
2. ANNAMMA ABRAHAM, AGED ABOUT 60 YEARS,
D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544
3. MOLLY THOMAS, AGED ABOUT 58 YEARS,
D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544
4. AALIES KURIAN, AGED ABOUT 55 YEARS,
LATE THOMAS KOSHY, KADUVETTOR KOCHUZHATHIL HOUSE,
VENNIKULAM P.O, PURAMATTOM VILLAGE,
MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544
2/-
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OP(C).No. 750 of 2016
5. DINTU ABRAHAM, AGED 13 YEARS,
MINOR, S/O.LATE SOSAMMA VARGHESE, MALIK HOUSE,
ERAMALLIKKARA P.O, THIRUVANVANDOOR VILLAGE,
REPRESENTED BY THE FIRST RESPONDENT GUARDIAN,
MINI K. THOMAS,AGED 44 YEARS, D/O.LATE THOMAS KOSHY,
RESIDING AT KADUVETTOR KOCHUZHATHIL HOUSE, VENNIKULAM P.O,
PURAMATTOM VILLAGE, MALLAPALLY TALUK,
PATHANAMTHITTA DISTRICT, PIN -689 544
6. SAJIKOCHUZHATHIL JOHN, AGED 48 YEARS,
S/O.JOHN, RESIDING AT KADUVETTOR KOCHUZHATHIL HOUSE,
VENNIKULAM P.O, PURAMATTOM VILLAGE, MALLAPALLY TALUK,
PATHANAMTHITTA DISTRICT, PIN-689 544
R1 & R5 BY ADVS. SRI.JACOB CHACKO
SRI.C.A.JOJO
SRI.MATHEWS JOSEPH
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 26-02-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
sts
27/02/2018
ALEXANDER THOMAS, J.
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O.P(C).No. 750 of 2016
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Dated this the 26th day of February, 2018
JUDGMENT
The prayers in this petition filed under the enabling provisions contained in Art.227 of the Constitution of India are as follows:
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