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Kerala High Court

Kunjamma John vs Mini K. Thomas on 26 February, 2018

Author: Alexander Thomas

Bench: Alexander Thomas

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT:

                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

           MONDAY, THE 26TH DAY OF FEBRUARY 2018 / 7TH PHALGUNA, 1939

                                OP(C).No. 750 of 2016

                   OS.NO. 140/2011 OF SUB COURT, THIRUVALLA
                                     ---------




PETITIONER/PETITIONER/FIRST PLAINTIFF:


     KUNJAMMA JOHN, AGED 78 YEARS,
     W/O.LATE K.K.JOHN,
     RESIDING AT KADUVETTOOR KOCHUZHATHIL
     PUTHENPURACKAL HOUSE, VENNIKULAM P.O,
     PURAMATTOM VILLAGE, MALLAPALLY TALUK,
     PATHANAMTHITTA DISTRICT


     BY ADVS.SRI.K.N.RADHAKRISHNAN(THIRUVALLA)
              SRI.CIRIL.T.EAPEN




RESPONDENT(S)/COUNTER PETITIONERS/DEFENDANTS/AND SECOND DEFENDANT:


1.   MINI K. THOMAS, AGED 44 YEARS,
     D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
     KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
     MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544

2.   ANNAMMA ABRAHAM, AGED ABOUT 60 YEARS,
     D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
     KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
     MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544

3.   MOLLY THOMAS, AGED ABOUT 58 YEARS,
     D/O.LATE THOMAS KOSHY, RESIDING AT KADUVETTOR
     KOCHUZHATHIL HOUSE, VENNIKULAM P.O, PURAMATTOM VILLAGE,
     MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544

4.   AALIES KURIAN, AGED ABOUT 55 YEARS,
     LATE THOMAS KOSHY, KADUVETTOR KOCHUZHATHIL HOUSE,
     VENNIKULAM P.O, PURAMATTOM VILLAGE,
     MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689 544


                                                                     2/-
                                       -2-

OP(C).No. 750 of 2016


5.    DINTU ABRAHAM, AGED 13 YEARS,
      MINOR, S/O.LATE SOSAMMA VARGHESE, MALIK HOUSE,
      ERAMALLIKKARA P.O, THIRUVANVANDOOR VILLAGE,
      REPRESENTED BY THE FIRST RESPONDENT GUARDIAN,
      MINI K. THOMAS,AGED 44 YEARS, D/O.LATE THOMAS KOSHY,
      RESIDING AT KADUVETTOR KOCHUZHATHIL HOUSE, VENNIKULAM P.O,
      PURAMATTOM VILLAGE, MALLAPALLY TALUK,
      PATHANAMTHITTA DISTRICT, PIN -689 544

6.    SAJIKOCHUZHATHIL JOHN, AGED 48 YEARS,
      S/O.JOHN, RESIDING AT KADUVETTOR KOCHUZHATHIL HOUSE,
      VENNIKULAM P.O, PURAMATTOM VILLAGE, MALLAPALLY TALUK,
      PATHANAMTHITTA DISTRICT, PIN-689 544


         R1 & R5 BY ADVS. SRI.JACOB CHACKO
                          SRI.C.A.JOJO
                          SRI.MATHEWS JOSEPH


     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 26-02-2018,
     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:




sts
27/02/2018

                            ALEXANDER THOMAS, J.
                              ==================
                                O.P(C).No. 750 of 2016
                              ==================
                  Dated this the 26th day of February, 2018
                                   JUDGMENT

The prayers in this petition filed under the enabling provisions contained in Art.227 of the Constitution of India are as follows:

b