Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(i) in The Durgapur (Development And Control Of Building Operations) Act, 1958

(i)the value of the land shall not in any case, exceed its market-value as on the 1st day of January, 1955, and