Punjab-Haryana High Court
Asha Kaur & Another vs State Of Punjab & Others on 13 January, 2011
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
CRM No. M-36657 of 2010 (O&M)
Date of Decision : 13.1.2011
Asha Kaur & another
.......... petitioners
Versus
State of Punjab & others
...... Respondents
CORAM : HON'BLE Ms. JUSTICE RITU BAHRI
Present : Mr. S.P. Soi Advocate
for the petitioners.
****
RITU BAHRI, J. (ORAL)
After arguing for some time learned counsel for the petitioners wishes to withdraw this petition to file fresh one with better particulars.
Dismissed as withdrawn.
Liberty granted.
13.1.2011 (RITU BAHRI) 'sp' JUDGE