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Punjab-Haryana High Court

Asha Kaur & Another vs State Of Punjab & Others on 13 January, 2011

Author: Ritu Bahri

Bench: Ritu Bahri

         IN THE PUNJAB AND HARYANA HIGH COURT AT
                    CHANDIGARH


                                  CRM No. M-36657 of 2010 (O&M)
                                  Date of Decision : 13.1.2011


Asha Kaur & another

                                                       .......... petitioners
                                  Versus

State of Punjab & others

                                                       ...... Respondents

CORAM : HON'BLE Ms. JUSTICE RITU BAHRI


Present :      Mr. S.P. Soi Advocate
               for the petitioners.

                    ****

RITU BAHRI, J. (ORAL)

After arguing for some time learned counsel for the petitioners wishes to withdraw this petition to file fresh one with better particulars.

Dismissed as withdrawn.

Liberty granted.




13.1.2011                                          (RITU BAHRI)
  'sp'                                               JUDGE