Madhya Pradesh High Court
Harshit Gupta vs The State Of Madhya Pradesh on 30 May, 2024
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 5014 of 2024 (HARSHIT GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-05-2024 Parties through their counsel.
As prayed, list the case after summer vacation.
(ANAND PATHAK) JUDGE Van VANDANA VERMA 2024.05.30 17:31:05 +05'30'