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Madhya Pradesh High Court

Harshit Gupta vs The State Of Madhya Pradesh on 30 May, 2024

Author: Anand Pathak

Bench: Anand Pathak

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 5014 of 2024 (HARSHIT GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-05-2024 Parties through their counsel.

As prayed, list the case after summer vacation.

(ANAND PATHAK) JUDGE Van VANDANA VERMA 2024.05.30 17:31:05 +05'30'