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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(2) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963

(2)after section 620A, the following section shall be inserted, namely:-"Special provision as to companies in Goa, Daman and Diu