Section 33(1)(a) in The Tobacco Board, Rules, 1976
(a)the 31st January in the case of growers of Virginia tobacco in the States of Karnataka, [Orissa] and [Tamil Nadu.] [The word 'Orissa' inserted vide Notification, F.No.8/11, 189-EP(Agm VI) published vide Gazette of India (Extra-ordinary) Part II, Section 3(i), dated 22-12-89 and came into force w.e.f.22-12-89.]