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[Cites 0, Cited by 0] [Section 279] [Entire Act]

Union of India - Subsection

Section 279(2) in Government of India Act, 1935

(2)Any directions, authority or power of attorney given or executed by or on behalf of the Secretary of State in Council and in force at the commencement of Part III of this Act shall continue in force until countermanded or revoked by the Secretary of State.GOI.280