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Union of India - Section

Section 3 in The Degloor Market Committee (Reconstitution and Reorganisation) Order, 1960.

3. Reorganisation of existing Corporation and constitution of a new Corporation.

- As from the appointed day, the existing Corporation shall cease to function in respect of Madnoor area and shall be deemed to have been constituted in respect of the former Degloor Market area excluding the Madnoor area; and there shall be constituted a new Corporation in respect of the Madnoor area.