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Supreme Court - Daily Orders

Mukul Roy vs Union Of India on 28 March, 2018

Author: S. Abdul Nazeer

Bench: S. Abdul Nazeer

     ITEM NO.57                             COURT NO.8                SECTION II-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 8643/2017

     MUKUL ROY                                                         Petitioner(s)

                                                   VERSUS

     UNION OF INDIA                & ORS.                              Respondent(s)


     Date : 28-03-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                         [IN CHAMBER]

     For Petitioner(s)
                                       Mr. Siddharth B., Adv.
                                       Mr. Shyam D. Nandan, AOR

     For Respondent(s)
                                       M/S. Fox Mandal & Co., AOR
                                       Mr. Snehasish Mukherjee, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.

In view of the request made, the Special Leave Petition is dismissed as withdrawn.

     (VISHAL ANAND)                                                 (RENUKA SADANA)
     COURT MASTER (SH)                                              ASST.REGISTRAR




Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.28
16:09:28 IST
Reason: