Supreme Court - Daily Orders
Mukul Roy vs Union Of India on 28 March, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.57 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 8643/2017
MUKUL ROY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 28-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Petitioner(s)
Mr. Siddharth B., Adv.
Mr. Shyam D. Nandan, AOR
For Respondent(s)
M/S. Fox Mandal & Co., AOR
Mr. Snehasish Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
In view of the request made, the Special Leave Petition is dismissed as withdrawn.
(VISHAL ANAND) (RENUKA SADANA)
COURT MASTER (SH) ASST.REGISTRAR
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.28
16:09:28 IST
Reason: