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State of Odisha - Section

Section 131 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

131. Power of Government to relax.

- Notwithstanding anything contained in these regulations, if the Government is satisfied the adherence to any provision in these regulations may result into deterioration of the environment of the locality, it may in such cases, relax any provision of these regulations to such extent as it may deem fit and proper.