Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 2 in The Bihar Essential Services Maintenance Act, 1948 2. In this Act, unless there is anything repugnant in the subject or context "employment" includes employment in the subject and whether paid or unpaid.
