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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(50) in The Electricity Act, 2003

(50)“power system” means all aspects of generation, transmission, distribution and supply of electricity and includes one or more of the following, namely:–
(a)generating stations;
(b)transmission or main transmission lines;
(c)sub-stations;
(d)tie-lines;
(e)load despatch activities;
(f)mains or distribution mains;
(g)electric supply-lines;
(h)overhead lines;
(i)service lines;
(j)works;