Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(c)Areas where personnel are staying, or where equipment of significance to safety is placed, shall not be within reach of waves with an annual probability greater than the value considered, based on the acceptance criteria.