Section 12(2) in Gujarat Primary Education Act, 1947
(2)[] [See section 70 (2).] [on the said date] [These words were substituted for the words 'on a date notified by the Provincial Government in this behalf' by Bombay 8 of 1949, section 3.] every district local board shall transfer and every district school board shall take over and employ such primary school teachers and other persons as ere employed by or under the district local board on [the said date] [This words were substituted for the words 'on a date notified by the provincial Government in this behalf' by Bombay 8 of 1949, section 3.] for the purposes of primary education, on the same terms and conditions on which such teachers or persons were employed by or under the said district local board.
