Punjab-Haryana High Court
State Of Haryana And Another vs Shankar And Others on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 2970 of 2003
Decided on December 23, 2008.
State of Haryana and another ...Appellants
Versus
Shankar and others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present:- Mr. H.S. Hooda, Advocate General, Haryana assisted by
Ms. Ritu Bahri, DAG, Haryana, for the appellants.
Mr. Vijay Pal, Advocate for the respondents.
RAKESH KUMAR JAIN, J.
For orders, see RFA No.2936 of 2003 of even date.
December 23, 2008 (RAKESH KUMAR JAIN) vj JUDGE