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Punjab-Haryana High Court

State Of Haryana And Another vs Shankar And Others on 23 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                               RFA No. 2970 of 2003
                               Decided on December 23, 2008.

State of Haryana and another                           ...Appellants

                        Versus

Shankar and others                                     ...Respondents


CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN


Present:-   Mr. H.S. Hooda, Advocate General, Haryana assisted by
            Ms. Ritu Bahri, DAG, Haryana, for the appellants.

            Mr. Vijay Pal, Advocate for the respondents.


RAKESH KUMAR JAIN, J.

For orders, see RFA No.2936 of 2003 of even date.




December 23, 2008                         (RAKESH KUMAR JAIN)
vj                                               JUDGE