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Calcutta High Court (Appellete Side)

Corporation vs Ward Memorial Church School And Another on 9 December, 2019

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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09.12.2019
Ct. No. 06

ssd CO 3904 of 2017 The Deputy Director, Employees' State Insurance Corporation Vs. Ward Memorial Church School and another. Mr. Shiv Chandra Prasad ...for the petitioner.

The petitioner will serve the opposite parties and inform them of the reference. Copies of the petition and the order of reference dated December 11, 2017 should be made available to the opposite parties.

The opposite parties should also be informed that the matter will appear on January 13, 2020.

Since a question of law is involved, let a copy of this order be forwarded to learned Advocate General for the State to be represented, if the State so desires.

(Sanjib Banerjee, J.) (Ashis Kumar Chakraborty, J.) 2 (Kausik Chanda, J.)