Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 27 in The Bombay Drugs (Control) Act, 1959.

27. No prosecution without sanction.

No prosecution for any offence punishable under this Act shall be instituted. except with the previous sanction in any area for which a Commissioner of Police is appointed, of the Commissioner of Police and elsewhere of the District Magistrate.