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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(12) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(12)The earnest money deposited by participants, save in the cases where the earnest money has been ordered to be forfeited by the Chairman on the ground of any misconduct during the auction proceedings, shall be refunded immediately upon completion of the auction proceedings.