Section 29(1)(vii) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(vii)the manner in which the loan is to be raised, that is to say, whether by issue of debentures or from the open market or Banks;

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