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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(f) in The Orissa Statistics and Economics Service Rules, 1979

(f)a candidate must be of sound health, good physique and active habits and free from organic defects, physical as well as mental infirmity and shall be required to appear before the State Medical Board before appointment.