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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(17) in Abkari Act, 1 of 1077

(17)"Export" means to take out of the State.][(17A) "Transit" means to move from one place in a State to another place in that State or to any other state through the territory of the State of Kerala. [Substituted by Act 16 of 1997]Explanation. - In this clause, "State" means a State other than the State of Kerala and includes a Union Territory].