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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Skill Development Fund Rules, 2012

2. Definition.

- (i) 'REECAP' means Rajiv Education & Employment Council of Andhra Pradesh.
(ii)'REEMAP' means Rajiv Education and Employment Mission in Andhra Pradesh.
(iii)'Fund' means Skill Development Fund.
(iv)'Secretary' means Secretary of the Management Committee of the Fund.
(v)'RYK' means Rajiv Yuva Kiranalu.