Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 8 February, 2018
THE HIGH COURT OF MADHYA PRADESH
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P.)
17
Jabalpur, Dated : 08-02-2018
Shri Akshat Agrawal, Advocate for the applicant.
Shri Amit Seth, Government Advocate, for State.
At the request of learned counsel for the parties, list on
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15.3.2018.
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(HEMANT GUPTA)
CHIEF JUSTICE
Pr a Digitally signed by ANIL KUMAR hy SHIVARAMAN Date: 2018.02.08 22:44:27 -08'00' ad aks M of rt ou C h ig H