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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(2)The authority prescribed under sub-section (1) may after giving the parties to the appeal an opportunity of being beard, pass such orders thereon as it thinks fit and shall communicate any such orders to the parties concerned.