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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(4)(b) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(b)any right of the shareholder subsisting, immediately before the appointed day against this Company to receive any dividend or other payment due from the Company.